Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(xii) in Rajasthan Information Commission (Management) Regulations, 2007

(xii)The Registrar may, on payment of a fee prescribed for the purpose, grant, leave to a party to the proceedings to inspect the record of the Commission under supervision and in presence of an officer of the Commission.