Section 2(d) in Assam Public Procurement Act, 2017
(d)"bidding documents" means documents for procurement of goods, works or services issued by the procuring entity, including any amendments thereto, that set out the terms and conditions of the given procurement and includes the invitation to bid; The term "bidding document" also includes the "request for proposal" and "request for quotation" documents used for hiring consultancy and non-consultancy services;
