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[Cites 0, Cited by 0] [Section 21(2)] [Section 21] [Entire Act]

State of Rajasthan - Subsection

Section 21(2)(xxi) in Ajmer Development Authority Act, 2013

(xxi)planning for Ajmer Region for management of urban growth and all matters connected therewith and other matters as are consistent with the objective of this Act.