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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Odisha - Subsection

Section 7(ii) in The Orissa Loan Stipend Fund Rules

(ii)Loan shall however be given to a person for defraying the cost of travel for higher studies abroad only on the recommendation of the Committee constituted for the purpose. The Committee shall consider each case in accordance with the principles decided by Government;