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[Cites 0, Cited by 0] [Section 36] [Entire Act]

NCT Delhi - Subsection

Section 36(i) in Delhi High Court Intellectual Property Rights Division Rules, 2022

(i)All filings before the IPD shall be in a Portable Document Format with Optical Character Recognition
(OCR)enabled with image resolution of at least 300 dots per inch (dpi);