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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(o) in First Statutes of the National Institute of Design, Ahmedabad

(o)"Workshops or Labs or Studios or Cells" , in relation to the Institute, means auxiliary units of the Institute engaged in technical, technological, design management, intellectual property rights and other support services provided to the Faculty Streams, Design Disciplines, Research and various Developmental activities and other related functions of the Institute.