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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of West Bengal - Subsection

Section 11(1)(r) in The Uttar Banga Krishi Viswavidyalaya Act, 2000

(r)to approve the proposal along with the terms and conditions for entering into agreement with any other organisation for consultancy service on behalf of the University;