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[Cites 0, Cited by 0] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(2) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(2)The Compensation Allowance shall be allowed in the following manner from the year following the year of completion of 10, 15, or 20 years of useful life:
Years of Operation Compensation Allowance (Rs lakh/MW/year)
0-10 Nil
11-15 0.20
16-20 0.50
21-25 1.00