Calcutta High Court
Zoom Developers Pvt. Ltd. & Anr vs S.P. Minerals on 31 March, 2011
Author: I. P. Mukerji
Bench: I. P. Mukerji
AP No. 204 of 2011
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
In the matter of:
ZOOM DEVELOPERS PVT. LTD. & ANR.
Versus
S.P. MINERALS
BEFORE:
The Hon'ble JUSTICE I. P. MUKERJI
Date : 31st March, 2011.
Appearance:
Mr. Deepnath Roy Chowdhury Adv., The Court: List this application as "New Motion" within the first ten matters on 4th April, 2011. The existing interim order is extended till 5th April, 2011 or until further orders whichever is earlier.
All parties concerned are to act on a signed photocopy of this order on the usual undertakings.
(I. P. MUKERJI, J.) SP/