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Union of India - Section

Section 1615 in Equity Linked Savings Scheme, 2005

1615.

S.O. 1563(E), dated 3.11.2005.- In exercise of the powers conferred by clause (xiii) of sub-section (2) of section 80C of the Income-tax Act, 1961 (43 of 1961), the Central Government hereby makes the following scheme, namely:-