Gujarat High Court
Legal Heirs Of Deceased Budhabhai ... vs Shantaben Wd/O Bhalabhai Becharbhai ... on 22 December, 2014
Author: Paresh Upadhyay
Bench: Paresh Upadhyay
C/SA/231/2014 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
SECOND APPEAL NO. 231 of 2014
With
CIVIL APPLICATION NO. 12578 of 2014
In
SECOND APPEAL NO. 231 of 2014
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LEGAL HEIRS OF DECEASED BUDHABHAI BHIKHABHAI PARMAR &
1....Appellant(s)
Versus
SHANTABEN WD/O BHALABHAI BECHARBHAI GOHEL....Respondent(s)
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Appearance:
HL PATEL ADVOCATES, ADVOCATE for the Appellant(s) No. 1 - 1.7 , 2
DS AFF.NOT FILED (N) for the Respondent(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE PARESH UPADHYAY
Date : 22/12/2014
ORAL ORDER
Stand over to 24.12.2014. Interim relief granted earlier to continue till then.
(PARESH UPADHYAY, J.) Salim/154 Page 1 of 1