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State of Bihar - Section

Section 276 in Bihar Board's Miscellaneous Rules, 1958

276. Procedure for preparation of plans and estimates for Imperial works.

- Detailed plans and estimates for any central works which are beyond the powers of Heads of Departments to sanction or administratively approve under the Public Works Department Code, should not be prepared by the Executive Engineer until the project have received administrative approval in the department concerned. All rough plans and estimates for works estimated to cost over Rs. 50,000, should be submitted for the Chief Engineer's scrutiny and approval before being sent on to the Head of Department.[G.O. No. 188-A., dated the 12th February, 1907 and G.O. No. 2397-A., dated the 11th October, 1911. Paragraph 1058 of Public Works Department Code II (7th edition)].