Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Himachal Pradesh - Subsection

Section 10(7) in Himachal Pradesh Board of School Education Act, 1968

(7)[ prescribe standards that the School and other institution seeking affiliation with the Board ought to fulfill in terms of teachers and their qualifications, curriculum, equipment, buildings and other educational facilities;] [Clause(7) substituted vide Act No. 15 of 1992.]