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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(1)(d) in The Punjab Cinemas (Regulation) Act, 1952

(d)the licensee has been convicted of on offence under section [(7 or &-A) of this Act, or Section 7 of the Cinematograph Act, 1952, XXXVII of 1952);] [Substituted by Punjab Act, 15 of 1969.]