Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 189] [Entire Act] Union of India - Section Section 19 in The Negotiable Instruments Act, 1881 19. Instruments payable on demand.— A promissory note or bill of exchange, in which no time for payment is specified, and a cheque, are payable on demand.
