Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Maharashtra - Subsection

Section 5(ii) in Hyderabad Compulsory Primary Education Act 1952

(ii)to carry on propaganda for the spread of primary education among the children of its area of compulsion;