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Punjab-Haryana High Court

Satbir Singh Rathee And Others vs State Of Haryana And Others on 10 February, 2009

Author: Rajesh Bindal

Bench: Rajesh Bindal

      IN THE HIGH COURT OF PUNJAB AND HARYANA
                   AT CHANDIGARH

                                     R.F.A. No.18 of 2005 (O & M)


Satbir Singh Rathee and others                          ......Appellants

                                     versus

State of Haryana and others                             ......Respondents

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. R. A. Yadav, Advocate, for the appellants.

Mr. Lokesh Sinhal, Addl. A.G. Haryana. Mr. Raman Gaur, Advocate, for HUDA. RAJESH BINDAL J For orders see detailed reasons recorded in a separate order of today passed in R.F.A. No.1 of 2006, State of Haryana and another Vs. Jagbir Singh and others.

( RAJESH BINDAL ) JUDGE 10.02.2009 A..KAUNDAL