Punjab-Haryana High Court
Satbir Singh Rathee And Others vs State Of Haryana And Others on 10 February, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No.18 of 2005 (O & M)
Satbir Singh Rathee and others ......Appellants
versus
State of Haryana and others ......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. R. A. Yadav, Advocate, for the appellants.
Mr. Lokesh Sinhal, Addl. A.G. Haryana. Mr. Raman Gaur, Advocate, for HUDA. RAJESH BINDAL J For orders see detailed reasons recorded in a separate order of today passed in R.F.A. No.1 of 2006, State of Haryana and another Vs. Jagbir Singh and others.
( RAJESH BINDAL ) JUDGE 10.02.2009 A..KAUNDAL