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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(3) in The Rajasthan Urban Improvement (Change of Use of Residential Land or Premises for Commercial Purposes) Rules, 1974

(3)Plots should not be hemmed in by other residential plots i.e. corner plots or other such plots facing public open space should be considered more suitable than others.