Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 8] [Section 81(1)] [Section 81] [Entire Act] State of Kerala - Subsection Section 81(1)(c) in Kerala Land Reforms Act, 1963 (c)lands comprised in mills, factories or workshops and which are necessary for the use of such mills, factories or workshops;