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Custom, Excise & Service Tax Tribunal

Blessings Cargo Care Pvt Ltd vs Commissioner Of Customs(Adj.) ... on 12 September, 2022

Author: Dilip Gupta

Bench: Dilip Gupta

 CUSTOMS, EXCISE & SERVICE TAX APPELLATE TRIBUNAL
                                      NEW DELHI
                     PRINCIPAL BENCH - COURT NO. 1

                 CUSTOMS APPEAL NO. 52432 OF 2019


(Arising out of Order-in-Original No. 03/NKU(03)ADG(ADJ.)/DRI/N.DELHI/2019-20 dated
03.07.2019 passed by Additional Director General (Adjudication), Directorate of Revenue
Intelligence, New Delhi)


Blessings Cargo Care Pvt. Ltd.                                      ...Appellant
No.26/33, Venugopalapuram Main Street,
Venugopalapuram, Nanganallur,
Chennai-600601

                                        Versus

Additional Director General (Adjudication)
Directorate of Revenue Intelligence                                 ....Respondent

New Customs House, New Delhi-110037 APPEARANCE:

Shri V.Lakshmikumaran, Shri Anurag Kapoor and Ms. Sonam Yadav, Advocates for the Appellant Shri Mihir Ranjan, Special Counsel for the Department, and Shri Nagendra Yadav, Authorised Representative of the Department CORAM :
HON'BLE MR. JUSTICE DILIP GUPTA, PRESIDENT HON'BLE MR. P.V.SUBBA RAO, MEMBER (TECHNICAL) DATE OF HEARING : 29.08.2022 DATE OF DECISION: 12.09.2022 ORDERSHEET The Appeal is allowed. For order, see order of date in Customs Appeal No. 52428 of 2019.
(JUSTICE DILIP GUPTA) PRESIDENT (P.V.SUBBA RAO) MEMBER (TECHNICAL) Rekha