Supreme Court - Daily Orders
Kamla Devi (Dead) Thr Lrs. Shyam Sundar ... vs Lal Keshari Devi (Dead) Thr Lrs. Meera ... on 6 September, 2018
Author: Chief Justice
Bench: Chief Justice, Ranjan Gogoi, Madan B. Lokur, Arun Mishra
IN THE SUPREME COURT OF INDIA
INHERENT JURISDICTION
CURATIVE PETITION (CIVIL) NO.251 OF 2017
IN
REVIEW PETITION (CIVIL) NO.576 OF 2017
IN
SPECIAL LEAVE PETITION (CIVIL) NO.2150 OF 2017
Kamla Devi (Dead) Through Lrs. Petitioner(s)
Shyam Sundar Prasad and Others
Versus
Lal Keshari Devi (Dead) Through Lrs. Respondent(s)
Meera Devi and Others
O R D E R
We have gone through the Curative Petition and the connected papers. In our opinion, no case is made out within the parameters indicated in the decision of this Court in the case of Rupa Ashok Hurra vs. Ashok Hurra & Another, reported in 2002 (4) SCC 388. Hence, the Curative Petition is dismissed.
..................CJI. [Dipak Misra] ....................J. [Ranjan Gogoi] ....................J. [Madan B. Lokur] Signature Not Verified Digitally signed by ....................J. CHETAN KUMAR Date: 2018.09.13 17:17:04 IST [Arun Mishra] Reason: New Delhi September 06, 2018.
ITEM NO.1003 SECTION XVI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CURATIVE PETITION (CIVIL) NO.251 OF 2017 IN REVIEW PETITION (CIVIL) NO.576 OF 2017 IN SPECIAL LEAVE PETITION (CIVIL) NO.2150 OF 2017 KAMLA DEVI (DEAD) THR LRS. SHYAM SUNDAR Petitioner(s) PRASAD AND ORS.
VERSUS LAL KESHARI DEVI (DEAD) THR LRS. MEERA Respondent(s) DEVI AND ORS.
Date : 06-09-2018 This petition was circulated today.
CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE RANJAN GOGOI HON'BLE MR. JUSTICE MADAN B. LOKUR HON'BLE MR. JUSTICE ARUN MISHRA By Circulation UPON perusing papers the Court made the following O R D E R The curative petition is dismissed in terms of the signed order.
(Chetan Kumar) (H.S. Parasher) A.R.-cum-P.S. Assistant Registrar (Signed order is placed on the file)