Section 3(2)(b) in The Karnataka Prohibition Of Smoking And Protection Of Health Of Non-Smokers Act, 2001

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State of Karnataka - Subsection

Section 3(2)(b) in The Karnataka Prohibition Of Smoking And Protection Of Health Of Non-Smokers Act, 2001

(b)advertisement of cigarettes or beedies which is displayed at the entrance or inside a warehouse or a shop where cigarettes or beedies are offered for distribution or sale.

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State of Karnataka - Subsection

Section 3(2)(b) in The Karnataka Prohibition Of Smoking And Protection Of Health Of Non-Smokers Act, 2001