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Gauhati High Court

Jayanti Bhowmick vs The Union Of India And 4 Ors on 18 February, 2022

Author: Manish Choudhury

Bench: Manish Choudhury

                                                                    Page No.# 1/10

GAHC010012522013




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WP(C)/6473/2013

         JAYANTI BHOWMICK
         S/O- LT. SITANGSU KR. BHOWMICK, R/O- P.S.- KOTWALI, VILL.- BAISGURI,
         P.O.- NEW COOCH BEHAR- 736179, WEST BENGAL.



         VERSUS

         THE UNION OF INDIA and 4 ORS
         REP. BY THE SECY. TO THE GOVT. OF INDIA, MINISTRY OF RAILWAYS,
         RAIL BHAWAN, NEW DELHI- 110001.

         2:THE CHIEF COMMERCIAL MANAGER
          NORTHEAST FRONTIER RAILWAY
          MALIGAON
          GUWAHATI
         ASSAM.

         3:THE GENERAL MANAGER
          N.F. RAILWAYS
          MALIGAON
          GUWAHATI
         ASSAM.

         4:THE DIVISIONAL COMMERCIAL MANAGER
          NORTHEAST FRONTIER RAILWAY
         ALIPUDUAR JUNCTION
          DIST.- JALPAIGURI
         WEST BENGAL.

         5:STATION SUPERINTENDENT
          NORTHEAST FRONTIER RAILWAY
          NEW COOCH BEHAR
          DIST.- COOCH BEHAR
                                                                  Page No.# 2/10

             WEST BENGAL

Advocate for the Petitioner   : MR.P K GARODIA

Advocate for the Respondent : SC, NF RLY




             Linked Case : WP(C)/6455/2013

            MRINAL ROY
            S/O LT. JAGADISH CHANDRA ROY
            R/O NEW COOCH BEHAR
            DT
            COOCH BEHAR-736179
            WEST BENGAL


             VERSUS

            THE UNION OF INDIA and 4 ORS
            REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
            MINISTRY OF RAILWAYS
            RAIL BHAWAN
            NEW DELHI-110001

            2:THE CHIEF COMMERCIAL MANAGER
            NORTHEAST FRONTIER RAILWAY
             MALIGAON
             GHY.
            ASSAM
             3:THE GENERAL MANAGER
            N.F. RAILWAYS
             MALIGAON
             GHY.
            ASSAM
             4:THE DIVISIONAL COMMERCIAL MANAGER
            NORTHEAST FRONTIER RAILWAY
            ALIPURDUAR JUNCTION
             DIST- JALPAIGURI
            WEST BENGAL
             5:STATION SUPERINTENDENT
            N.F. RAILWAY
             NEW COOCH BEHAR
             DIST- COOCH BEHAR
                                                     Page No.# 3/10

WEST BENGAL
------------
Advocate for : MR.P K GARODIA
Advocate for : SC
NF RLY appearing for THE UNION OF INDIA and 4 ORS



Linked Case : WP(C)/7394/2013

SUKHENDU PAUL
S/O- LT. SACHINDRA NATH PAUL
R/O VILL.- CHECHAKHATA
P.O.- ALIPURDUAR JUNCTION
P.S.- ALIPURDUAR
DIST.- JALPAIGURI
WEST BENGAL.


VERSUS

THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINSTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.

2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
 MALIGAON
 GUWAHATI
ASSAM.
 3:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPURDUAR JUNCTION
 DIST.- JALPAIGURI
WEST BENGAL.
 4:THE GENERAL MANAGER
 N.F. RAILWAY
MALIGAON
 GUWAHATI
ASSAM.
 5:STATION SUPERINTENDENT
NORTH EAST FRONTIER RAILWAY
 NEW COOCH BEHAR
 DIST.- COOCH BEHAR
WEST BENGAL.
 ------------
                                                             Page No.# 4/10

Advocate for : MR.K N CHOUDHURY
Advocate for : appearing for THE UNION OF INDIA and 4 ORS



Linked Case : WP(C)/5911/2013

DEBI KANT ROY
S/OLT. NATHUNI ROY R/O C/O STATION SUPDT. NEW ALIPURDUAR
P.O. NEW ALIPURDUAR
DIST. JALPAIGURI
- 736121.


VERSUS

THE UNION OF INDIA and 4 ORS
REP. BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.

2:THE CHIEF COMMERCIAL MANAGER

NORTHEAST FRONTIER RAILWAY
MALIGAON
GUWAHATI
ASSAM.
3:THE GENERAL MANAGER

N.F. RAILWAYS
MALIGAON
GUWAHATI
ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER

NORTH FRONTIER RAILWAY
ALIPUDUAR JUNCTION
DIST. JALPAIGURI
WEST BENGAL.
5:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
NEW COOACH BEHAR
DIST. COACH BEHAR
WEST BENGAL
------------
Advocate for : MR.M MAHANTA
Advocate for : appearing for THE UNION OF INDIA and 4 ORS
                                                     Page No.# 5/10




Linked Case : WP(C)/6456/2013

SMT. MUKTI DEY
W/O- LT. SUDHANGSHU CHANDRA DEY
R/O VILL.- BAISGURI
P.S.- KOTWALI
P.O.- NEW COOCH BEHAR- 736179
WEST BENGAL.


VERSUS

THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.

2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
 MALIGAON
 GUWAHATI
ASSAM.
 3:THE GENERAL MANAGER

N.F RAILWAYS
MALIGAON
GUWAHATI
ASSAM.
4:THE DIVISIONAL COMMERCIAL MANAGER

NORTHEAST FRONTIER RAILWAY
ALIPURDUAR JUNCTION
DIST- JALPAIGURI
WEST BENGAL
5:STATION SUPERINTENDENT
NOTHEAST FRONTIER RAILWAY
NEW COOCH BEHAR
WEST BENGAL
------------
Advocate for : MR.K N CHOUDHURY
Advocate for : SC
NF RLY appearing for THE UNION OF INDIA and 4 ORS
                                                               Page No.# 6/10


Linked Case : WP(C)/6475/2013

SHYAMAL KR. ROY

S/O- LT. NAGENDRA KISHOR ROY
R/O- C/O- ALIPURDUAR RAILWAY JUNCTION
NO. 2
STATION ROAD/RPF
P.O.- ALIPURDUAR JN.
P.S.- ALIPURDUAR
DIST.- JALPAIGURI
WEST BENGAL.


VERSUS

THE UNION OF INDIA and 4 ORS

REP. BY THE SECY. TO THE GOVT. OF ASSAM
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.

2:THE CHIEF COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
 MALIGAON
 GUWAHATI
ASSAM.
 3:THE GENERAL MANAGER
N.F. RAILWAYS
 MALIGAON
 GUWAHATI
ASSAM.
 4:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPUDUAR JUNCTION
 DIST.- JALPAIGURI
WEST BENGAL.
 5:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
 NEW COOCH BEHAR
 DIST.- COOCH BEHAR
WEST BENGAL.
 ------------
Advocate for : MR.P K GARODIA
Advocate for : MR.A CHETRY appearing for THE UNION OF INDIA and 4 ORS
                                                              Page No.# 7/10




Linked Case : WP(C)/2745/2016

SUDHIR CHANDRA BARMAN
S/O LT. SURENDRA CHANDRA BARMAN
R/O PESTARJHAR
P.O. PASTARJHAR
P.S. KOTWALI
DIST- COOCHBEHAR


VERSUS

THE UNION OF INDIA and 4 ORS
REP. BY THE SECY. TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI-1

2:THE GENERAL MANAGER
N.F. RAILWAYS
 MALIGAON
 GUWAHATI
ASSAM
 3:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPURDUAR JUNCTION
 DIST- JALPAIGURI
WEST BENGAL
 4:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
 NEW COOCH BEHAR
 DIST- COOCH BEHAR
WEST BENGAL
 ------------
Advocate for : MS.A B KAYASTHA
Advocate for : MR.B SHARMA appearing for THE UNION OF INDIA and 4 ORS



Linked Case : WP(C)/6427/2013

UMA KANTA ROY

S/O- LT. JAGADISH CHANDRA ROY
R/O- NEW COOCH BEHAR
                                                      Page No.# 8/10

DT. COOCH BEHAR- 736179
WEST BENGAL.


VERSUS

THE UNION OF INDIA and 4 ORS

REP. BY THE SECY. TO THE GOVT. OF INDIA
MINISTRY OF RAILWAYS
RAIL BHAWAN
NEW DELHI- 110001.

2:THE CHIEF COMMERCIAL MANAGER
NORTH EAST FRONTIER RAILWAY
 MALIGAON
 GUWAHATI
ASSAM.
 3:THE GENERAL MANAGER
N.F. RAILWAYS
 MALIGAON
 GUWAHATI
ASSAM.
 4:THE DIVISIONAL COMMERCIAL MANAGER
NORTHEAST FRONTIER RAILWAY
ALIPUDUAR JUNCTION
 DIST.- JALPAIGURI
WEST BENGAL.
 5:STATION SUPERINTENDENT
NORTHEAST FRONTIER RAILWAY
 NEW COOCH BEHAR
 DIST.- COOCH BEHAR
WEST BENGAL.
 ------------
Advocate for : MR.K N CHOUDHURY
Advocate for : SC
 NF RLY appearing for THE UNION OF INDIA and 4 ORS




Linked Case : WP(C)/7208/2013

PRADIP KUMAR DEY
S/O LT. DINESH CH. DEY
R/O NEW ALIPURDUAR
P.O. ALIPURDUAR
DIST- JALPAIGURI
                                                                         Page No.# 9/10

            PIN-786121
            WEST BENGAL


            VERSUS

            THE UNION OF INDIA and 4 ORS
            REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
            MINISTRY OF RAILWAYS
            RAIL BHAWAN
            NEW DELHI-01

            2:THE CHIEF COMMERCIAL MANAGER
            NORTHEAST FRONTIER RAILWAY
             MALIGAON
             GUWAHATI
            ASSAM
             3:THE GENERAL MANAGER
            NORTHEAST FRONTIER RAILWAY
             MALIGAON
             GUWAHATI
            ASSAM
             4:THE DIVISIONAL COMMERCIAL MANAGER
            NF RAILWAY
            ALIPUDUAR JUNCTION
             DIST- JALPAIGURI
            WEST BENGAL
             5:STATION SUPERINTENDENT
            N.F. RAILWAY
             NEW COOCH BEHAR
             DIST- COOCH BEHAR
            WEST BENGAL
             ------------
            Advocate for : MR.K N CHOUDHURY
            Advocate for : appearing for THE UNION OF INDIA and 4 ORS



                                     BEFORE
                    HONOURABLE MR. JUSTICE MANISH CHOUDHURY

                                         ORDER

Date : 18.02.2022 As prayed for by Mr. R. Dubey, learned counsel for the petitioners and Mr. B. Sharma, learned Standing Counsel for the respondent Railways, list the cases Page No.# 10/10 on 23.02.2022.

JUDGE Comparing Assistant