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[Cites 0, Cited by 0] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1) in The Merchant Shipping (Seafarer's Bio-metric Identity Document) Rules, 2016

(1)A citizen of India, who fulfils the eligibility conditions specified in rule 5 for the issuance of SID, shall apply in the Form-1 appended to these rules to the issuing authority.