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Madhya Pradesh High Court

Paramjeet Singh vs Municipal Corporation, Bhopal on 15 March, 2023

Author: Dwarka Dhish Bansal

Bench: Dwarka Dhish Bansal

1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 551 of 2023 (PARAMJEET SINGH Vs MUNICIPAL CORPORATION, BHOPAL AND OTHERS) Dated : 15-03-2023 Shri Ashish Shroti, learned counsel for the appellant.

Record of the Courts below be called for. As prayed, list on 03.04.2023.

(DWARKA DHISH BANSAL) JUDGE S@t Signature Not Verified Signed by: KUMARI PALLAVI SINHA Signing time: 3/16/2023 3:25:23 PM