Madhya Pradesh High Court
Paramjeet Singh vs Municipal Corporation, Bhopal on 15 March, 2023
Author: Dwarka Dhish Bansal
Bench: Dwarka Dhish Bansal
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR SA No. 551 of 2023 (PARAMJEET SINGH Vs MUNICIPAL CORPORATION, BHOPAL AND OTHERS) Dated : 15-03-2023 Shri Ashish Shroti, learned counsel for the appellant.
Record of the Courts below be called for. As prayed, list on 03.04.2023.
(DWARKA DHISH BANSAL) JUDGE S@t Signature Not Verified Signed by: KUMARI PALLAVI SINHA Signing time: 3/16/2023 3:25:23 PM