Telecom Regulatory Authority Of India - Subsection
Section 11(1) in The Telecom Regulatory Authority of India (Contributory Provident Fund) Rules, 2003
(1)The minutes of the meeting of the Board shall be kept by the Secretary of the Board. On the confirmation of such minutes with or without modifications at the next meeting of the Board, the minutes so confirmed shall be recorded in the minute book and signed by the President and the minutes so recorded and so signed shall be the proof of the correctness thereof.
