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State of West Bengal - Section

Section 6 in The West Bengal Metropolitan Planning Committee Act, 1994

6. Term of office of, and allowance for, elected members of Committee. -

Elected members of the Committee shall hold office for a term of five years from the date of their election, and shall receive such allowance for attending the meeting of the Committee or any sub-committee thereof as may be prescribed :Provided that every such member shall, on his ceasing to be an elected member of a Municipality or Chairperson of a Panchayat, as the case may be, cease to be a member of the Committee notwithstanding that the term of five years has not expired, and the vacancy shall be filled by election in the manner prescribed.