Section 12(2)(c) in The Tax Return Preparer Scheme, 2006

[Cites 0, Cited by 0] [Section 12(2)] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(2)(c) in The Tax Return Preparer Scheme, 2006

(c)the number of persons to be trained at each centre for training during a financial year; (ii) to specify the curriculum and all other matters relating to the training of Tax Return Preparers;

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Union of India - Subsection

Section 12(2)(c) in The Tax Return Preparer Scheme, 2006