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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(iv) in U.P. Zila Panchayats (Formation of Committees) Rules, 1997

(iv)watching and evaluating the progress of the execution of programmes relating to the construction, reconstruction and maintenance of civil works of the Zila Panchayat or Kshettra Panchayats and rendering such technical assistance to the Kshettra Panchayats as they may required;