Allahabad High Court
State Of U.P. & Others vs Aga Naeem Haider And Others on 23 July, 2010
Author: R.K. Agrawal
Bench: R.K. Agrawal, Abhinava Upadhya
Court No. - 32 Case :- SPECIAL APPEAL DEFECTIVE No. - 888 of 2008 Petitioner :- State Of U.P. & Others Respondent :- Aga Naeem Haider And Others Petitioner Counsel :- K.S. Kushwaha Respondent Counsel :- Shailendra Hon'ble R.K. Agrawal,J.
Hon'ble Abhinava Upadhya,J. Civil Misc. Recall Application No.156732 of 2010. Heard learned counsel for the parties. The cause shown is sufficient. The order dated 18.5.2010 passed by this Court dismissing the special appeal for want of prosecution is hereby recalled and the special appeal is restored to its original number. The application stands allowed. Order Date :- 23.7.2010 mt Court No. - 32 Case :- SPECIAL APPEAL DEFECTIVE No. - 888 of 2008 Petitioner :- State Of U.P. & Others Respondent :- Aga Naeem Haider And Others Petitioner Counsel :- K.S. Kushwaha Respondent Counsel :- Shailendra Hon'ble R.K. Agrawal,J.
Hon'ble Abhinava Upadhya,J. Restored.
For order see order of date passed on the Civil Misc. Recall Application No.156732 of 2010.
Order Date :- 23.7.2010 mt