Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 4 in Uttarakhand Miscellaneous University (Amendment) Act, 2018 4. Repeal of sub-section (2) of Section 14 of the Uttarakhand Act No. 22 of 2011. - Sub-section (2) of Section 14 of the Sri Dev Suman Uttarakhand University Act, 2011 is hereby repealed.
