Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 41 in The Company Law Board Regulations, 1991 41. Petition under section 2A of the Monopolies Act. - Provisions of these regulations shall apply mutatis-mutandis to the petition made under section 2A of the Monopolies Act.
