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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Mizoram - Subsection

Section 4(4)(c) in Mizoram (Land Acquisition, Rehabilitation and Resettlement) Act, 2016

(c)extent of lands, public and private, houses, settlements and other common properties likely to be affected by the proposed acquisition;