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[Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act]

State of Punjab - Subsection

Section 58(1)(ii) in Punjab Self-Supporting Co-operative Societies Act, 2006

(ii)between a member, past member or a person claiming through a member, past member or deceased member and the self-supporting co-operative society, its Board, Director, or any officer, agent or employee of such society or office-bearer or liquidator, past or present; or