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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Bihar - Subsection

Section 6(3) in Bihar Secretariat Service Rules, 2010

(3)Persons appointed and working as Assistants of the Joint Cadre of Assistants of the Secretariat and attached offices on the appointed day shall be deemed to be automatically included in this grade;Provided that from amongst such Assistants who have been deemed to be automatically included in this service on the appointed day, the Assistants having age below 45 years shall be required to pass the test of competency in typing on computer within two years from the appointed day. In case such competency is not obtained within the said period, they will not become eligible for further annual increments.