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State of Madhya Pradesh - Section

Section 80 in The M.P. State Dental Council Rules, 1969

80. Manner of keeping funds of the Council.

- The funds of the Council surplus to current requirements may, on recommendation of the Treasurer and with the sanction of the Executive Committee of the Treasurer and with the sanction of the Executive Committee, be invested in fixed deposits with the State Bank of India or in any other manner as may be decided upon in consolation with the State Government.