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State of Odisha - Section

Section 20 in The Orissa Saw Mills and Saw Pits (Control) Act, 1991

20. Licensing Officers, etc. to be Public Servants.

- The Licensing Officers and every person duly authorised to discharge any duties imposed on him by or under this Act shall be deemed to be public servants within the meaning of Section 21 of the Indian Penal Code, 45 of 1860.