Karnataka High Court
The Spl Land Acquisition Officer vs Smt Ammenamma W/O Late Abdul Khadri ... on 16 December, 2009
Bench: N.K.Patil, B.Sreenivase Gowda
Cu Railway S1',Ei.T.i()I1, Triokui' Viilage. Jokatte Post. Mar1g;a}01'e 'I'ah.1k. D.K. District. .
R€Sp4(v}vI1:(§.(jI1i'S [By Sri. Padubidri Mohan Rat). Adv. for C V. This Misc. CV1. filed L111de1'_Qrci_¢r :;:{_v'L!'1f.;V"' with Section 151 of CPC g;1'eiyi11'g.V '<_i0'V --p_<»3'ii;jn_itf _i;h't:' app1i(:am.s/the proposed 1'esp0r3(i+;:11i;si"N(>.i"~2" La) At.@'i_i"*~{I]'Vt'Q some on record as I,.Rs _ of 'c1ec:e*e1sed,»-'ii.RVV' 2. S'mt,;g Kama.1amma.
This Misc. CV]. ;..c0miI}g~ TC-.)_'I' OrCi'evrs.../Lrhis day. N. K. Patil J . made t.'n.¢"f01lcivvii1g'E ~ '.
This 'i.ii_'sJL.Rs of R 2 Suit.
KaI11a1a_mn1a A' é3'e€}:ir1Vg -.p£é~rrr1issi()11 to come on record as iegai 1'e15:§3se11ta1:i\?es- _dfa_'Sr11t.. Kamalairmia. resp0:11d<311£:
No.2," 'V " W6 heard the learned C0:,i1"1se_i appearing f-:91"
the learned Counsel appearing for promised i"cs"p()I1de11i.s 011 Misc. CV1. I,ear11ed Coulis:-31 appearing for the appellant: at the: 01.1tset fairly subm_it:1ed 1.1'1.2~11. he has no ()bjec:1',i()'1'1._ i7:)f'~w.t.}1e I S€11'I'1(,'..
In the 1ig.h1: of submissior1 made 2;;;.1'1d «-the? in the affi.davit: filed 211011g§_wit*h }\'/iiAs <*;--. allowed. The applicants are }51:>._19 r11it1"ed' in V"C:.u'ine :p11 rectorci as L.Rs 0fSmt'. Kama1214_fi1.;n21.;V R:.2,"' ~ Appellant' t'o.__ca;fry ?¢1'rt:f1--e:_11c5'in°,,si:Vi'1't. in the appeai memo.
TE*1'ém1\/I'iT§s.c:Lf, CV}; disjjbsed of as above; Sd/--
JUDGE %%%%%% .. Sd/--
JUDGE _ "\-Hf)'/. \.