Section 1 in The Delhi Electricity Regulatory Commission (Redressal Of Consumers' Grievances) Regulations, 2003
1. Short title and commencement.
- (i) These Regulations may be called the Delhi Electricity Regulatory Commission (Redressal of Consumers' Grievances) Regulations, 2003.(ii)They shall come into force with effect from the date of their publication in the Official Gazette.(iii)They shall extend to the whole of the National Capital Territory of Delhi except the areas covered by the New Delhi Municipal Council and the Delhi Cantonment Board.
