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[Cites 0, Cited by 0] [Section 8A(2)] [Section 8A] [Entire Act]

State of West Bengal - Subsection

Section 8A(2)(c) in The West Bengal Scheduled Castes And Scheduled Tribes (Identification) Act, 1994

(c)the Director, Cultural Research Institute, Expert Member, Backward Classes Welfare Department or any officer not below the rank of Deputy Director, duly authorised by him.