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State of Chattisgarh - Section

Section 123 in The Chhattisgarh Motor Vehicles Rules, 1994

123. Furnishing of Security Deposit.

- A person who has been granted the Travel Agent's licence shall deposit a sum of Rupees Five Thousand through Treasury Challan under appropriate revenue head of the Transport Department. The amount of security deposit for a licence for branch office under sub-rule (3) of Rule 120 shall be Rupees Three Thousand.