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Supreme Court - Daily Orders

Dandup Wangail Negi vs Ramesh Chander Chajta on 24 April, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.803                              COURT NO.5               SECTION XIV

                              S U P R E M E C O U R T O F     I N D I A
                                      RECORD OF PROCEEDINGS

                                  Civil Appeal No.7236 of 2011


  DANDUP WANGAIL NEGI & ORS.                                        Appellant(s)

                                                 VERSUS

  RAMESH CHANDER CHAJTA & ORS.                                      Respondent(s)


  Date : 24/04/2015 This appeal was MENTIONED today.


  CORAM :
                             HON'BLE MR. JUSTICE DIPAK MISRA
                             HON'BLE MR. JUSTICE PRAFULLA C. PANT


  For Appellant(s)                Mr. Vinod Sharma, Adv.
                                  Mr. Vikas Mahajan, Adv.
                                  Mr. Bhaskar Y. Kulkarni, AOR

  For Respondent(s)
                                  Mr. D.K. Sinha, AOR


                         UPON being mentioned the Court made the following
                                            O R D E R

On mentioning, the matter is taken on Board. List the matter on 6th May, 2015.





                          (Chetan Kumar)                      (H.S. Parasher)
                           Court Master                         Court Master




Signature Not Verified

Digitally signed by
Chetan Kumar
Date: 2015.04.25
12:29:32 IST
Reason: