Supreme Court - Daily Orders
Dandup Wangail Negi vs Ramesh Chander Chajta on 24 April, 2015
Bench: Dipak Misra, Prafulla C. Pant
ITEM NO.803 COURT NO.5 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No.7236 of 2011
DANDUP WANGAIL NEGI & ORS. Appellant(s)
VERSUS
RAMESH CHANDER CHAJTA & ORS. Respondent(s)
Date : 24/04/2015 This appeal was MENTIONED today.
CORAM :
HON'BLE MR. JUSTICE DIPAK MISRA
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Appellant(s) Mr. Vinod Sharma, Adv.
Mr. Vikas Mahajan, Adv.
Mr. Bhaskar Y. Kulkarni, AOR
For Respondent(s)
Mr. D.K. Sinha, AOR
UPON being mentioned the Court made the following
O R D E R
On mentioning, the matter is taken on Board. List the matter on 6th May, 2015.
(Chetan Kumar) (H.S. Parasher)
Court Master Court Master
Signature Not Verified
Digitally signed by
Chetan Kumar
Date: 2015.04.25
12:29:32 IST
Reason: