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[Cites 0, Cited by 0] [Section 77(1)] [Section 77] [Entire Act]

State of Assam - Subsection

Section 77(1)(c) in Assam Panchayat Act, 1994

(c)exercise administrative supervision over the Chief Executive Officer and through him, all Officers and the employees whose services may be placed at the disposal of the Zilla Parishad by the Government;