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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(2)(a) in The Companies (Restriction on number of layers) Rules, 2017

(a)a banking company as defined in clause (c) of section 5 of the Banking Regulation Act, 1949 (10 of 1949);