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State of Tamilnadu - Section

Section 110 in Tamil Nadu Educational Inspection Code

110. Inspection of remarks of the previous Inspecting Officers.

- Inspection should always be conducted with reference to the remarks and instructions made on previous occasions by the Inspecting Officer or his predecessors. It is only if this is done that the series of reports on a school will constitute of a body and cumulative criticism which may be expected to be of material assistance in the development of the school.