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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of West Bengal - Subsection

Section 41(1)(c) in The Bengal Money-Lenders Act, 1940

(c)loiters or does similar act at or near a house, building or place where such other person resides or works or receives his pay or wages or carries on business or happens to be-shall be deemed to molest such other person: