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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Manipur - Subsection

Section 11(1) in Manipur Home Guards Act, 1989

(1)The Commandant shall have tho power to suspend, reduce or dismiss or to impose line not exceeding a sum of rupees two hundred and fifty on any member of the Home Guardi under his control, if such member neglects or rufuses to discharge his functions and duties as a member of the Manipur Home Guards or disobeys any lawful order or direction given to him for the due performance of his functions and duties of is guilty of any breach of the discipline or misconduct.