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State of Telangana - Section

Section 32 in Telangana Tax on Professions, Trades, Callings and Employments Act, 1987

32. Local authorities not to levy profession tax.

- Notwithstanding anything in any enactment governing the constitution or establishment of a local authority, no local authority shall, on or after the commencement of this Act, levy any tax on professions, trades, callings or employments.