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Union of India - Section

Section 10 in The Aadhaar (Authentication) Regulations, 2016

10. Notification of authentication to Aadhaar number holder.

- The Aadhaar number holder may be notified of any biometric and/or OTP based authentication, through the registered email and/or mobile number of the Aadhaar number holder as determined by the Authority, at the time of authentication.