Delhi High Court - Orders
Genius Electrical And Electronics Pvt. ... vs Servotech Power System Pvt. Ltd. D on 21 January, 2026
Author: V. Kameswar Rao
Bench: V. Kameswar Rao, Manmeet Pritam Singh Arora
$~14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA(COMM) 306/2025 CM APPL. 31015/2025 CM APPL.
31016/2025
GENIUS ELECTRICAL AND ELECTRONICS PVT. LTD.
.....APPELLANT
Through: Mr. Parth Mahajan (VC), Advocate
versus
SERVOTECH POWER SYSTEM PVT. LTD. D
.....RESPONDENT
Through: Mr. Neeraj Gupta and Mr. Rajat
Asija, Advs. (VC)
CORAM:
HON'BLE MR. JUSTICE V. KAMESWAR RAO
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 21.01.2026
Re-notify on 22.01.2026.
V. KAMESWAR RAO, J
MANMEET PRITAM SINGH ARORA, J JANUARY 21, 2026 hp This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 28/01/2026 at 20:30:41